Jammu & Kashmir High Court - Srinagar Bench
Amrinder Singh vs Ut Of J And K Th. D.C.Baramulla (Nhpc) on 30 January, 2026
S. No. 03
Regular List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 3106/2025 CM(8299/2025)
AMRINDER SINGH. ...Petitioner(s)
Through: None.
Vs
UT OF J AND K TH. D.C.BARAMULLA (NHPC) ...Respondent(s)
AND OTHERS.
Through: Mr. Irshad Ahmad, Advocate for R-2 to 4
CORAM:
Khursheed-Ul-Islam, Registrar Judicial.
ORDER
30.01.2026 Notice in terms of Hon'ble Court order dated 12.12.2025 have been issued to the respondent No. 1,5 and 6 on 20.12.2025. As per the office report, tracking reports in this behalf have been received wherein the delivery of notice to the respondent No. 1 & 6 have been confirmed only. However, notice issued to respondent No. 5 has been reflected as "in transit". Await service of respondent No. 5 and put up again on 10.02.2026.
(Registrar Judicial) SRINAGAR 30th January, 2026 "Sabreena Rahim"