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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(3)(b) in Tamil Nadu Private Schools (Regulation) Act, 2018

(b)the special officer shall take all such steps as may be necessary to efficiently manage and run the school in accordance with any law applicable to the private school in so far as such law is not inconsistent with this Act.