Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] NCT Delhi - Subsection Section 47(2) in The Delhi Excise Rules, 2010 (2)The auction shall be held by the Deputy Commissioner or by such other gazetted officer, who shall be called the "Presiding Officer', as may be empowered in its behalf by the Government.
