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NCT Delhi - Section

Section 49 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

49. Duties of Deputy Superintendent generally.

(1)The Deputy Superintendent shall be the Chief Executive Officer of the jail and shall discharge his duties under the immediate direction and orders of the Superintendent.
(2)It shall be the duty of the Deputy Superintendent strictly to enforce, or cause to be so enforced, all laws, rule, regulations, directions and orders, respectively, relating to the management of jails and prisoners, and applicable to the jail or to any prisoner confined therein, for the time being in force.