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[Cites 0, Cited by 3] [Section 105(10)] [Section 105] [Entire Act]

State of Rajasthan - Subsection

Section 105(10)(a) in Rajasthan Co-operative Societies Act, 2001

(a)an order removing a member of the committee of a co-operative society under section 30 or an order debarring a member from election or appointment to a Committee under sub-section (5) of section 28, or