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Himachal Pradesh High Court

Hrtc And Others vs . Pawan Kumar A/W on 6 March, 2023

Bench: Tarlok Singh Chauhan, Sandeep Sharma

HRTC and others vs. Pawan Kumar a/w .

connected matter.

RP No. 310 of 2022 with Ex. Petition No. 302 of 2021.

RP. No.310 of 2022.

06.03.2023. Present: Mr. Vikas Rajput, Advocate, for the petitioners.

r to Steps for the service of respondent not taken. The same be positively taken within two weeks, failing which, the petition shall be deemed to be dismissed for want of prosecution without further reference to the Court. In the event of steps being taken within the aforesaid stipulated period, issue notice to the respondent, returnable for 10.04.2023.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 6th March, 2023.

(krt) ::: Downloaded on - 10/03/2023 20:33:04 :::CIS