Section 118(2)(xiii) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of Bihar - Subsection

Section 118(2)(xiii) in The Bihar Motor Vehicles Rules, 1992

(xiii)mount the driver's platform or talk with the driver or interfere with the driving of the vehicle or otherwise distract the attention of the driver of a stage carriage while he is driving, or

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State of Bihar - Subsection

Section 118(2)(xiii) in The Bihar Motor Vehicles Rules, 1992