Section 10D(1)(c) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 10D(1)] [Section 10D] [Entire Act]

Union of India - Subsection

Section 10D(1)(c) in Income Tax Rules, 1962

(c)a broad description of the business of the assessee and the industry in which the assessee operates, and of the business of the associated enterprises with whom the assessee has transacted;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 10D(1)(c) in Income Tax Rules, 1962