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State of Madhya Pradesh - Section

Section 5 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

5. Submission of Accounts.

- The Secretary of the Market Committee shall submit all accounts to the Director, Local Fund Accounts and/or to the Director of Marketing.