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Union of India - Section

Section 112 in The Merchant Shipping Act, 1958

112. Maintenance of list or register of young persons in a ship. -

There shall be included in every agreement with the crew of every Indian ship and every other ship which engages young persons in India, a list of young persons who are members of the crew, together with particulars of the dates of their birth, and, in the case of any such ship where there is no agreement, the master shall keep a register of young persons with particulars of the dates of their birth and of the dates on which they became or ceased to be members of the crew.