Section 2(1)(b) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

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State of Andhra Pradesh - Subsection

Section 2(1)(b) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(b)"ayacut road" means a road within the area of operation of a Farmers' Organisation for the purpose of irrigation and agriculture but does not include a road vested in a Gram Panchayat, Mandal Parishad, Zilla Parishad, Municipality, Municipal Corporation or Roads and Buildings Department of the Government.

(bb)[ "Chief Engineer" means the Chief Engineer of Irrigation and Command Area Development Department, who is incharge of concerned Farmers Organisations; [Inserted by Act No. 7 of 2003, dated 23.4.2003.]

(bbb)"Commissioner" means an officer appointed by the Government as Commissioner under Section 33;]

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State of Andhra Pradesh - Subsection

Section 2(1)(b) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997