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Supreme Court - Daily Orders

Commercial Motor Finance Ltd., Kanpur vs Commissioner Of Income Tax-Ii, Kanpur on 3 May, 2017

Bench: Ranjan Gogoi, Ashok Bhushan

                                         IN THE SUPREME COURT OF INDIA
                                          CIVIL APPELLATE JURISDICTION

                                    REVIEW PETITION (CIVIL) NOS. 581-592/2017
                                                        IN
                                 SPECIAL LEAVE PETITION(CIVIL) NOS. 8307-8318/2014


                             COMMERCIAL MOTOR FINANCE LTD.,
                             KANPUR AND ORS.                               PETITIONER(S)

                                                       VERSUS

                             COMMISSIONER OF INCOME TAX-II,
                             KANPUR                                        RESPONDENT(S)

                                                       WITH

                                       REVIEW PETITION (CIVIL) NO.779/2017
                                                       IN
                                   SPECIAL LEAVE PETITION(CIVIL) NOS. 1011/2015


                                                      O R D E R

These Review Petitions have been filed against the order dated 10.02.2017 whereby the Special Leave Petitions were dismissed.

We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of order dated 10.02.2017 is made out. Consequently, the review petitions are dismissed.

....................,J.

(RANJAN GOGOI) ....................,J.

                                                                      (ASHOK BHUSHAN)
                         NEW DELHI
Signature Not Verified
                         MAY 03, 2017
Digitally signed by
NEETU KHAJURIA
Date: 2017.05.03
21:23:17 TLT
Reason:
CHAMBER MATTERNO.5                                   SECTION IIIA

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 581-592/2017 In SLP(C) No. 8307-8318/2014 COMMERCIAL MOTOR FINANCE LTD., KANPUR AND ORS. Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX-II, KANPUR Respondent(s) WITH R.P.(C) No. 779/2017 In SLP(C) No. 1011/2015 Date : 03/05/2017 These petitions were circulated today. CORAM :

HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(Neetu Khajuria) (Asha Soni) Court Master Court Master (Signed order is placed on the file.)