Supreme Court - Daily Orders
Commercial Motor Finance Ltd., Kanpur vs Commissioner Of Income Tax-Ii, Kanpur on 3 May, 2017
Bench: Ranjan Gogoi, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS. 581-592/2017
IN
SPECIAL LEAVE PETITION(CIVIL) NOS. 8307-8318/2014
COMMERCIAL MOTOR FINANCE LTD.,
KANPUR AND ORS. PETITIONER(S)
VERSUS
COMMISSIONER OF INCOME TAX-II,
KANPUR RESPONDENT(S)
WITH
REVIEW PETITION (CIVIL) NO.779/2017
IN
SPECIAL LEAVE PETITION(CIVIL) NOS. 1011/2015
O R D E R
These Review Petitions have been filed against the order dated 10.02.2017 whereby the Special Leave Petitions were dismissed.
We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of order dated 10.02.2017 is made out. Consequently, the review petitions are dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(ASHOK BHUSHAN)
NEW DELHI
Signature Not Verified
MAY 03, 2017
Digitally signed by
NEETU KHAJURIA
Date: 2017.05.03
21:23:17 TLT
Reason:
CHAMBER MATTERNO.5 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 581-592/2017 In SLP(C) No. 8307-8318/2014 COMMERCIAL MOTOR FINANCE LTD., KANPUR AND ORS. Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX-II, KANPUR Respondent(s) WITH R.P.(C) No. 779/2017 In SLP(C) No. 1011/2015 Date : 03/05/2017 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(Neetu Khajuria) (Asha Soni) Court Master Court Master (Signed order is placed on the file.)