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[Cites 0, Cited by 0] [Section 106E(1)] [Section 106E] [Entire Act]

State of Uttarakhand - Subsection

Section 106E(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)any written direction requiring the set-back of the building or part of a building to the regular line of the street, prescribed under section 191, or in default of any regular line prescribed under that section to the line of frontage of any neighboring building or buildings.