Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 4 in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989 4. Form of authorisation. - The authorisation issued under Clause 3 shall be in Form 'B' given in Schedule II appended to this order.
