Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. Up-Lokayuktas (Conditions Of Service) Rules, 2008 1. Short title and commencement. - (1)These Rules may be called the Uttar Pradesh Up-Lokayukta (Conditions of Service) Rules, 2008.(2)They shall come into force since 1.10.2007.
