Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(k) in Bihar Documents Writers' Licensing Rules, 1968 (k)"Apprentice" means one who assists a document writer in the preparation of documents and transcribed them (including copies, if any to be presented for registration.
