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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(1)(vii) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(vii)in case of land, normally used for one purpose and occasionally used for any other purpose, for the use of land for that other purpose on occasions;