Rajasthan High Court - Jodhpur
State Of Rajasthan And Ors vs Ashiana Amar Developers on 27 September, 2018
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Special Appeal (Writ) No. 1407/2018
State of Rajasthan & Ors.
----Appellants
Versus
Ashiana Amar Developers.
----Respondent
For Appellant(s) : Mr. N. S. Rajpurohit.
For Respondent(s) : -
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 27/09/2018 Issue notice of the application under Section 5 of the Limitation Act, returnable within four weeks. (DINESH MEHTA),J (SANGEET LODHA),J A.Arora/-51.
Powered by TCPDF (www.tcpdf.org)