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Rajasthan High Court - Jodhpur

State Of Rajasthan And Ors vs Ashiana Amar Developers on 27 September, 2018

Bench: Sangeet Lodha, Dinesh Mehta

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                  D.B. Civil Special Appeal (Writ) No. 1407/2018

                                    State of Rajasthan & Ors.
                                                                                            ----Appellants
                                                                       Versus
                                    Ashiana Amar Developers.
                                                                                           ----Respondent


                                   For Appellant(s)            :   Mr. N. S. Rajpurohit.
                                   For Respondent(s)           :   -



                                                  HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE DINESH MEHTA Order 27/09/2018 Issue notice of the application under Section 5 of the Limitation Act, returnable within four weeks. (DINESH MEHTA),J (SANGEET LODHA),J A.Arora/-51.

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