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[Cites 0, Cited by 0] [Section 692] [Entire Act]

State of Haryana - Subsection

Section 692(2) in Punjab Jail Manual

(2)[ Prisoners shall not be employed on municipal works or hired out to private firms or individuals, nor shall jail labour be utilized on the construction or repair of road under the Public Works Department without the previous sanction of Government.] [Resol. No. 10-605-18 of 7-5-1886.]