Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(2)(a) in Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

(a)"Company" means any body corporate and includes a firm or other association or individuals; and