Section 27(1)(vi) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

(vi)disposal of mineral extracted in the process of operation and maintenance of the Canal and Drainage system by the Irrigation Department;

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