Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in Rules for the Cash Grant-in-aid to Temples and Other Religious and Charitable Institutions 6. Nature of Grant-in-aid. - The grant-in-aid will be either recurring for hereditory as defined in Rule No. 5.
