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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(2)(f) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(f)officer not below the rank of Secretary in the Department dealing with disability matters in the Government, Member-Secretary, ex-officio.