Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 12 in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

12. Power to seek advice or assistance.

- The State Council or the State Authority for Clinical Establishment may, if it so desires, associate or seek advice from any person or body for carrying out any of the provisions of this Act.