Central Administrative Tribunal - Jodhpur
Suraj Bhan S/O Shri Sukhi Chand vs Union Of India on 6 January, 2014
CENTRAL ADMINISTRATIVE TRIBUNAL JODHPUR BENCH, JODHPUR Misc. Application Nos.329, 330, 331, 332, 333, 334, 335, 336, 337, 338, 339, 340, 341, 342, 343, 344, 345, 346, 347, 348, 349 & 350 of 2013 and MA Nos.00002, 00003, 00004 and 00005 of 2014. with Original Applications Nos.425, 428, 429, 430, 431, 432, 433, 435, 436, 437, 438, 439, 440, 441, 443, 444, 446, 447, 460, 461, 462, 463, 426, 427, 442 and 448 of 2011. Jodhpur this the 06th day of January, 2014 CORAM Honble Mr.Justice Kailash Chandra Joshi, Member (J) & Honble Ms. Meenakshi Hooja, Administrative Member (1) MA No.329/2013 (OA No.425/2011) 1. Suraj Bhan S/o Shri Sukhi Chand, by caste Nai, R/o Ward No.16, Lalgarh Jattan-335037, District Sri Ganganagar. At present working as Defence Civilian (Majdoor) at 24 FAD. 2. Chet Ram S/o Shri Birbal Ram, by caste Kumhar, aged 45 years, village & post Nathawali (2 ML), District Sri Ganganagar. 3. Om Prakash S/o Surja Ram, by caste Brahmin, aged 56 years, R/o Ward No.1, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 4. Subhash Chandra S/o Shri Hanuman Singh, by caste Kumhar, aged 29 years, R/o village & post Lalana, Tehsil Nohar, District Hanumangarh. 5. Hari Ram S/o Shri Mahaveer, by caste Nayak, aged 32 years, R/o Ward No.15, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 6. Mani Ram S/o Shri Luna Ram, by caste Jat, aged 52 years, R/o Ward No.1, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 7. Prem Singh S/o Shri Om Prakash Bhadu, by caste Jat, aged 48 years, R/o village Bhaduwali, Post Sihagawali, Tehsil & District Sriganganagr. 8. Roop Singh S/o Shri Chandra Singh, by caste Hindu, aged 54 years, R/o village Akawali, Post Sihagawali, Tehsil & District Sri Ganganagar. 9. Brahamdev S/o Shri Gopal Ram Bahdu, by caste Jat, aged 49 years, R/o village Sadhuwali, Ward No.1, Tehsil & District Sri Ganganagar. 10. Iqbal Singh S/o Shri Laxman Singh, by caste Hindu, aged 21 years, R/o village Fatehgarh Bas, Tehsil & District Hanumangarh. : Applicants (2) MA No.330/2013 (OA No.428/2011) 1. Bhagat Ram S/o Shri Ramkishan, by caste Jat, aged 30 years, Village Sardargarhia, Post Barwana, Tehsil Bhadra, District Hanumangarh. 2. Rajaram S/o Shri Thakar Ram, by caste Meghwal, aged 50 years, R/o Village Post Naharawali via Ramsinghpura, Tehsil Anoopgarh, District Sri Ganganagar. 3. Jamanlal S/o Shri Chunnilal, by caste Meena, aged 50 years, R/o Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 4. Joginder Singh S/o Shri Banwarilal, by caste Jat, aged 44 years, Village Post Mothsara, Tehsil Bhadra, District Hanumangarh. 5. Pratap Singh S/o Shri Gaber Singh, by caste Rajput, aged 30 years, R/o Rudraprayag, at present R/o Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 6. Chandra Bhan S/o Shri Sahiram, by caste Kumhar, aged 45 years, Village 3 ML, Post 2 ML, Tehsil & District Sri Ganganagar. 7. Ganesh Singh S/o Shri Narayan Singh, by caste Rajput, aged 48 years, R/o 3-E Chhoti, Shivnagar, Gali No.8-A, Sri Ganganagar. 8. Chanan S/o Shri Khyali, by caste Goswami, aged 50 years, R/o village Shyamsinghwala, Post Dharamsinghwala, District Sri Ganganagar. 9. Chandra Pal S/o Shri Rajaram, by caste Jat, aged 40 years, R/o village Post Fatuhi, Tehsil & District Sri Ganganagar. 10. Bhim Singh S/o Shri Sataan Singh, by caste Rajput, aged 52 years, R/o village Seswal, Chudi Ajeetgarh, District Jhunjunu. : Applicants (3) MA No.331/2013 (OA No.429/2011) 1. Suresh Chand S/o Shri Dhanful Meena, by caste Meena, aged 32 years, R/o VPO Nadoti, Tehsil Nadoti, District Karauli (Raj.). 2. Richpal Singh S/o Shri Hardayal Singh, by caste Jatsikh, aged 48 years, R/o Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 3. Parmeshwari Devi W/o Shri Radhkishan, by caste Suthar, aged 54 years, R/o Purani Abadi, Ward No.14, Sri Ganganagar. 4. Gajanand S/o Shri Malram, by caste Meena, Phase 54, Purani Abadi, Ward No.13, Sri Ganganagar. 5. Bhagwandas S/o Shri Munshiram, by caste Meghwal, aged 50 years, R/o VPO Nathawala, District Sri Ganganagar. 6. Brijlal S/o Shri Gokul Ram, by caste Meghwal, aged 50 years, R/o Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 7. Darshan Singh S/o Shri Banta Singh, by caste Jatsikh, aged 55 years, R/o Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 8. Daleep Singh S/o Shri Balbeer Singh, by caste Kumhar, aged 54 years, R/o Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 9. Noranglal S/o Shri Devilal, by caste Jat, aged 48 years, R/o Ward No.16, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 10. Murarilal S/o Radhakrishan, by caste Nai, aged 26 years, R/o village Bishnoi Ka Baas, Post Derwala, via Nua, Tehsil & District Jhunjunu (Raj.). : Applicants (4) MA No.332/2013 (OA No.430/2011) 1. Ramlal S/o Shri Maniram, by caste Jat, aged 43 years, Village Chak Kaira, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 2. Mahendra Kumar S/o Shri Manohar Lal, by caste Jat, aged 35 years, R/o VPO Rajpura, Tehsil Padampur, District Sri Ganganagar. 3. Birbal Singh S/o Shri Jamna Ram, by caste Meena, aged 46 years, R/o Village Bhaduwali Dhani, 501 LNP, Post Sihagawali, Tehsil & District Sri Ganganagar. 4. Mamraj S/o Shri Beerbal Singh, by caste Meena, aged 27years, R/o Village Bhaduwali Dhani, 501 LNP, Post Sihagawali, Tehsil & District Sri Ganganagar. 5. Sunderlal S/o Shri Tejram, by caste Meena, aged 46 years, R/o Post Ahmedpura, Ward No.1, Village Pillibanga, District Hanumangarh. 6. Heeralal S/o Shri Sunder Lal, by caste Meena, aged 28 years, R/o Post Ahmedpura, Ward No.1, Village Pillibanga, District Hanumangarh. 7. Chunniram S/o Shri Sriram, by caste Dhanak, aged 54 years, R/o Dhanak Dharamshala, Ward No.48, Sri Ganganagar. 8. Amarchand S/o Shri Munshiram, by caste Nayak, aged 48 years, R/o Near Basanti Chowk, Ramesh Ki Dhani, Ward No.19, Sri Ganganagar. 9. Dharampal Singh S/o Shri Harlal, by caste Jat, aged 48 years, R/o village Post Barwali, Tehsil Nohar, District Hanumangarh. 10. Sohanlal S/o Shri Surjaram, by caste Meena, aged 50 years, R/o village Post Toadpura, Nawalgarh, Jhunjunu (Raj.). : Applicants (5) MA No.333/2013 (OA No.431/2011) 1. Bharat Lal S/o Shri Sukria Ram, by caste Meena, aged 40 years, R/o village Moukhudra, Post Moukheda, Tehsil Waswa, District Dausa. 2. Omprakash S/o Shri Somnath, by caste Kumhar, aged 50 years, R/o Surjeet Singh Colony, Ward No.32, Main Road, Sri Ganganagar. 3. Suresh Kumar S/o Shri Molad Ram, by caste Dhanak, aged 43 years, R/o 37-Agarsen Nagar, Sri Ganganagar. 4. Chetram S/o Shri Inder Singh, by caste Kumhar, aged 54 years, R/o Ward No.26, Lalgarh Jattan, Tehsil Saulshahar, District Sri Ganganagar (Raj.). 5. Nanuram S/o Shri Bhalram, by caste Jat, aged 34 years, R/o Jegniya, Rajaldesar, Tehsil Ratangarh, District Churu. 6. Veer Singh S/o Shri Ram Singh, by caste Hindu, aged 53 years, R/o Sihagawali, Tehsil & District Sri Ganganagar. 7. Rampratap S/o Shri Umaram, by caste Meghwal, aged 45 years, R/o Ward No.13, Lalgarh Jattan, Tehsil Saulshahar, District Sri Ganganagar (Raj.). 8. Ramdulare S/o Shri Bhikamchand, by caste Hindu, aged 48 years, R/o House No.104, Gali No.2, Behind Labour Court, Purani Abadi, Sri Ganganagar. 9. Rampratap S/o Shri Pokran Ram, by caste Jat, aged 48 years, R/o village Hareer Baas, Post Nua, Tehsil & District Jhunjunu. 10. Jagmal Singh S/o Shri Mukhram, by caste Kumhar, aged 50 years, R/o 1 KSR, Post Bhagwansar, Tehsil Suratgarh, District Sri Ganganagar. : Applicants (6) MA No.334/2013 (OA No.432/2011) 1. Santosh Devi W/o Shri Sajanram, by caste Hindu, aged 47 years, R/o Lalgarh Jattan, Tehsil Saulshahar, District Sri Ganganagar (Raj). 2. Rajpal Sharma S/o Shri Umashankar, by caste Sharma, aged 52 years, R/o village Post Khyaliwala, 11 LNP, Tehsil 7 District Sri Ganganagar. 3. Banwari Lal S/o Shri Beeruram, by caste Kumhar, aged 50 years, R/o village Post Sadhuwali, District Sri Ganganagar. 4. Balwantram S/o Shri Pannaram, by case Hindu, aged 46 years, R/o village post Fatuhi, District Sri Ganganagar. 5. Raja Singh S/o Shri Panjab Singh, by caste Hindu, aged 42 years, R/o village Shyamsinghwala, Post Dharamsinghwala, District Sri Ganganagar. 6. Taar Singh S/o Shri Bhag Singh, by caste Hindu, aged 55 years, R/o Morjand Khari, Tehsil Sadulshahar, District Sri Ganganagar. 7. Iqbal Hussein S/o Shri Anwar Khan, by caste Muslim, aged 50 years, R/o village Khirdoli, District Sikar (Raj). 8. Hansraj S/o Shri Kurda Ram, by caste Hindu, aged 51 years, R/o Lalgarh Jattan, Tehsil Saulshahar, District Sri Ganganagar (Raj). 9. Jalore Singh S/o Shri Roop Singh, by caste Majbi Sikh, aged 53 years, R/o Lalgarh Jattan, Tehsil Saulshahar, District Sri Ganganagar (Raj). 10. Pooran Ram S/o Shri Omprakash, by caste Meghwal, aged 29 years, R/o village Post Narni, Tehsil Srikaranpur, District Sri Ganganagar. : Applicants (7) MA No.335/2013 (OA No.433/2011) 1. Babulal S/o Shri Sanwal Ram, by caste Meena, aged 50 years, R/o Ward No.4, Indira Circle, Suratgarh, District Sri Ganganagar. 2. Kundanlal S/o Shri Laduram, by caste Nayak, aged 55 years, R/o Gatta Colony, Post Khyaliwala, District Sri Ganganagar. 3. Santlal S/o Shri Soniram, by caste Bishnoi, aged 48 years, R/o village Post Sadhuwali, District Sri Ganganagar. 4. Daleep Kumar S/o Shri Khyali Ram, by caste Kumhar, aged 35 years, R/o village post Khyaliwala, Tehsil & District Sri Ganganagar. 5. Jabar Singh S/o Shri Khat Singh, by caste Rajput, aged 34 years, R/o village Lalgarh Jattan, Tehsil Saulshahar, District Sri Ganganagar (Raj). 6. Kishan Lal S/o Shri Mala Ram, by caste Meena, aged 50 years, R/o Post Khyaliwala, Tehsil & District Sri Ganganagar. 7. Pramindra singh S/o Kulwindra Singh, by caste Sikh, aged 27 years, R/o Udaram Chowk, Ward No.12, Behind Khetpal Temple, Sri Ganganagar. 8. Vijay Kumar S/o Shri Mota Ram, by caste Sharma, aged 46 years, R/o Village Post Netewala, District Sri Ganganagar. 9. Ganesharam S/o Shri Kaluram, by caste Nai, aged 51 years, R/o Lalgarh Jattan, Tehsil Saulshahar, District Sri Ganganagar (Raj). 10. Mal Singh S/o Shri Bichhitar Singh, by caste Jatsikh, aged 48 years, R/o village Duda Khichar, Post Khat Sajwar, District Sri Ganganagar. : Applicants (8) MA No.336/2013 (OA No.435/2011) 1. Gurdev Singh S/o Shri Lalsingh, by caste Hindu, aged 30 years, R/o Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 2. Tuchharam S/o Shri Chotharam, by caste Hindu, aged 50 years, R/o Ward No.19, Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 3. Jasram S/o Shri Khyali, by caste Hindu, aged 45 years, VPO Dharamsinghwala, Tehsil Sadulshahar, District Sri Ganganagar. 4. Banwarilal S/o Shri Chanduram, by caste Hindu, aged 48 years, R/o Shivpurhead, Post Fatuhi, Tehsil & District Sri Ganganagar (Raj). 5. Tarachand S/o Shri Nathulal, by caste Meena, aged 30 years, R/o village Hatoj, Post Dera, Tehsil Rajgarh, District Alwar. 6. Balraj Singh S/o Shri Hardam Singh, by caste Hindu, aged 47 years, R/o village Chak Jagmeetsinghwala, Post Panniwali Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 7. Ramlal S/o Shri Daulatram, by caste Hindu, aged 51 years, R/o Ward No.45, Gurunanak Basi, Gali No.7, Tehsil & District Sri Ganganagar. 8. Mahaveer S/o Shri Badriprasad, by caste Hindu, aged 48 years, R/o village Sihagawali, Tehsil & District Sri Ganganagar. 9. Palaram S/o Shri Surjaram, by caste Hindu, aged 46 years, R/o village Bambalwas, Post Sahuwala, Tehsil Bhadra, District Hanumangarh. 10. Mahaveer Prasad S/o Shri Ramchandra Takhar, by caste Hindu, aged 48 years, Village Post Khyaliwala, 11 LNP, Tehsil & District Sri Ganganagar. : Applicants (9) MA No.337/2013 (OA No.436/2011) 1. Santosh Kumar S/o Shri Harishchandra, by caste Hindu, aged 49 years, R/o Ward No.23, Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 2. Bhanwarlal S/o Shri Satnarayan, by caste Hindu, aged 50 years, R/o village Shyamsinghwala, Post Sihagawali, Tehsil & District Sri Ganganagar. 3. Lakhveer Singh S/o Shri Puran Ram, by caste Hindu, aged 28 years, R/o VPO Kaliyan, Tehsil & District Sri Ganganagar. 4. Chhaganlal S/o Shri Durgaprasad, by caste Hindu, aged 28 years, R/o VPO Kalota Dhani, Tehsil Khetri, District Sri Ganganagar (Raj). 5. Sardararam S/o Shri Rajaram, by caste Hindu, aged 55 years, R/o VPO Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 6. Mohan Singh S/o Shri Manful Singh, by caste Hindu, aged 44 years, R/o village 7-E Chhoti, Post 5-E Chhoti, Murari Colony, Sri Ganganagar. 7. Subhash S/o Shri Ramrakh Sevta, by caste Hindu, aged 25 years, R/o VPO Netewala, Tehsil & District Sri Ganganagar. 8. Manoj Kumar S/o Shri Ramniwas, by caste Hindu, aged 25 years, R/o village Lakhu, Post Aduka, Tehsil Chidawa, District Jhunjunu. 9. Mahipal Sharma S/o Shri Mularam, by caste Brahmin, aged 46 years, R/o Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 10. Rajendra Kumar S/o Shri Ramnarayan, by caste Hindu, aged 42 years, R/o VPO Phusewala, Tehsil & District Sri Ganganagar. : Applicants (10) MA No.338/2013 (OA No.437/2011) 1. Shanker Lal S/o Shri Indraj, by caste Meena, aged 31 years, R/o village & Post Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 2. Baldev Singh S/o Shri Rajvant Singh, by caste Hindu, aged 31 years, R/o village Lalwali, Post Chhapaawali, Tehsil Sadulshahar, District Sri Ganganagar. 3. Jasveer Singh S/o Shri Sukhdev Singh, by caste Hindu, aged 30 years, R/o village & Post Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 4. Sant Ram S/o Shri Banwari Lal, by caste Hindu, aged 52 years, R/o village & post Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 5. Prem Chand S/o Shri Ganpat Ram, by caste Arora, aged 52 years, R/o Village & Post Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 6. Arvind Kumar S/o Shri Suresh Kumar, by caste Rajput, aged 29 years, R/o village Pilibanga, Ward No.1, Tehsil Lakhuwali, Post Ahmedpura, District Hanumangarh. 7. Kishan Lal S/o Shri Panna Lal, by caste Kumhar, aged 51 years, R/o Ward No.14, House No.38, Purani Abadi, Near Kargil Park, District Sri Ganganagar. 8. Kurda Ram S/o shri Jagguram, by caste Jat, aged 54 years, R/o village & Post Dholakhera, Tehsil Udaipurwati, District Jhunjhunu. 9. Kuldeep Kaur S/o Shri Nahar Singh, by caste Nai, aged 43 years, R/o Ward No.34, Ekta Colony, Sri Ganganagar. 10. Fakeer Chand S/o Shri Dana Ram, by caste Meghwal, aged 54 years, R/o village Takharwali, Post Kewalwali, Tehsil Sadulshahar, District Sri Ganganagar. : Applicants (11) MA NO.339/2013 (OA No.438/2011) 1. Sukhdev Singh S/o Shri Gurubux Singh, by caste Jat Sikh, aged 56 years, R/o village & Post Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 2. Jaiveer S/o Netram, by caste Valmiti, aged 32 years, R/o VPO Nathawali (2 M.L.), Tehsil & District Sri Ganganagar. 3. Chandresh Kumar S/o Shri Rambarana, by caste Rajput, aged 31 years, R/o village & Post Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 4. Sohan Lal S/o Shri Nand Ram, by caste Verma (Kumhar), aged 49 years, R/o VPO Khyaliwali (11 L.N.P.), Tehsil & District Sri Ganganagar. 5. Raju S/o Shri Sawant Ram, by caste Meena, aged 51 years, R/o VPO Khyaliwali, Tehsil & District Sri Ganganagar. 6. Ashok Kumar S/o Shri Krishan Lal, by caste Regar, aged 34 years, R/o Ward No.3, Regar Basti, Opp. Gangamai Temple, Sri Karanpur, District Sri Ganganagar. 7. Vijay Kumar Kushwaha S/o Shri Jagdamba Prasad Kushwaha, by caste Maurya, aged 23 years, R/o Near Irrigation Colony, Ekadi, Post Goandegaon, District Nagpur (Maharashtra). : Applicants (12) MA No.340/2013 (OA No.439/2011) 1. Harbaljindra Singh S/o Shri Balveer Singh, by caste jatsikh, aged 27 years, R/o Ward No.20, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 2. Haneef Khan S/o Shri Umerdeen, by caste Teli, aged 49 years, R/o Ward No.25, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 3. Jasmel Kaur W/o Shri Harvindra Singh, by caste Majbi Sikh, aged 40 years, R/o Ward No.26, Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 4. Tej Ram S/o Shri Bhagat Ram, by caste Jat, aged 52 years, R/o Nalwadi, P.O. Vangana, Tehsil Vangana, District Una (H.P.). 5. Jawahar Singh S/o Shri Gaya Ram, by caste Nai, aged 40 years, R/o Ward No.25, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 6. Deepa Ram S/o Shri Jalu Ram, by caste Meghwal, aged 52 years, R/o village & Post Naidhana, Tehsil Bhadra, District Hanumangarh. 7. Iliyas Khan S/o Shri Umardeen, by caste Teli, aged 45 years, R/o ward No.17, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 8. Nathu Ram S/o Shri Shiv Lal, by caste Meghwal, aged 54 years, R/o Ward No.17, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 9. Bali Singh S/o Shri Puran Singh, by caste Jat Sikh, aged 53 years, R/o Ward No.20, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 10. Tara Chand S/o Shri Uma Ram, by caste Meena, aged 50 years, R/o Village & Post Diggi, Tehsil Tarangar, District Churu. : Applicants (13) MA No.341/2013 (OA No.440/2011) 1. Niranjan Singh S/o Shri Jangeer Singh, by caste Majbi Sikh, aged 50 years, R/o Ward No.26, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 2. Banwari Lal S/o Shri Ram Kumar, by caste Brahmin, aged 49 years, R/o Ward No.1, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 3. Ram Kumar Yadav S/o Shri Madu Ram, by caste Yadav, aged 37 years, R/o Ward No.1, Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 4. Smt. Guddi Devi W/o Shri Sohan Lal, by caste Jat, aged 44 years, R/o Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 5. Satya Nath Singh S/o Shri Ranjeet Singh Tomar, by caste Rajput, aged 32 years, R/o village & Post Amba, Ward No.1, Amba, District Muraina Line Road (M.P.). 6. Puneshwar Kumar S/o Shri Nikhedi Yadav, by caste Yadav, aged 29 years, R/o village Ramnagar, Post Bandhu Bageecha, Tehsil & District Lakhisarai (Bihar). 7. Mritunjay Singh S/o Shri Jai Pratap Singh, by caste Rajput, aged 25 years, R/o village Mishrapura, Post Lounda, District Chandoli (H.P.). 8. Kailash Chandra S/o Shri Sugna Ram, by caste Meena, aged 41 years, R/o village Kalota Dhani Dungari, Post Kalota, Tehsil Khetari, District Jhunjhunu. 9. Pawan Kumar S/o Shri Ram Swaroop, by caste Brahmin, aged 26 years, R/o 3-E Chhot, VPO Sri Ganganagar, District Sri Ganganagar. 10. Shiv Nand S/o Shri Kishan Singh, by caste Majbi Sikh, aged 53 years, R/o village & Post Sadhuwali, Tehsil & District Sri Ganganagar. : Applicants (14) MA No.342/2013 (OA No.441/2011) 1. Jaspal Singh S/o Shri Dalbar Singh, by caste Jatsikh, aged 32 years, R/o VPO Dharingawali, Post Office Sihagawali, Tehsil & District Sri Ganganagar. 2. Lalchand S/o Shri Gulabram, by caste Nayak, aged 48 years, R/o 13 LNP, Thakrawali, Tehsil & District Sri Ganganagar. 3. Bachhan Singh S/o Shri Ramchandra, by caste Bavri, aged 48 years, R/o Ward No.16, House No.26, Purani Abadi, District Sri Ganganagar. 4. Omprakash S/o Shri Shripatram, by caste Nayak, aged 45 years, R/o Ward No.1, Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 5. Vijay Singh S/o Shri Kashiram, by caste Hindu, aged 45 years, R/o VPO Khyaliwala, Tehsil & District Sri Ganganagar. 6. Arjunram S/o Shri Shriram, by caste Verma, aged 42 years, R/o Ward No.16, Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 7. Girdharilal S/o Shri Ganpatram, by caste Meena, aged 25 years, R/o VPO Ajeetsar, Tehsil Sardarshahar, District Churu (Raj.). 8. Gurjant Singh S/o Shri Rajendra Singh, by caste Hindu, aged 47 years, R/o Sadulshahar, Ward No.45, Chungi No.1, Sri Ganganagar. 9. Bhajan Singh S/o Shri Buta Singh, by caste Hindu, aged 55 years, R/o Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. 10. Fateh Singh S/o Shri Bhagirathram, by caste Hindu, aged 48 years, R/o Lalgarh Jattan, Sadulshahar, District Sri Ganganagar. : Applicants (15) MA No.343/2013 (OA No.443/2011) 1. Dalveer Singh S/o Shri Magar Singh, by caste Majbi Sikh, aged 50 years, R/o Village & Post Jandwala Guru, Tehsil & District Amritsar (Punjab). 2. Teja Singh S/o Shri Karnail Singh, by caste Sikh, aged 48 years, R/o VPO Hirnawali, Tehsil & District Sri Ganganagar. 3. Hanuman Singh S/o Shri Rajput Singh, by caste Rajput, aged 48 years, R/o Lalgarh Jatan, Tehsil Sadulshahar, District Sri Ganganagar. 4. Jagroop Sharma S/o Babu Ram Sharma, by caste Brahmin, aged 45 years, R/o village Thakrawali (13 LNP) Post Hirnawali, Tehsil & District Sri Ganganagar. 5. Het Ram S/o Shri Puran Ram, by caste Meghwal, aged 52 years, VPO Banwali, Tehsil Sadulshahar, District Sri Ganganagar. 6. Subhash Chand S/o Shri Girdhar, by caste Brahim, aged 46 years, R/o Lalgarh Jatan, Tehsil Sadulshahar, District Sri Ganganagar. 7. Amar Singh s/o Shri Karam Singh, by caste Kumhar, aged 50 years, R/o Lalgarh Jatan, Tehsil Sadulshahar, District Sri Ganganagar. 8. Dharmveer S/o Munshi Ram, by caste Hindu, aged about 50 years, R/o 13 Bharat Nagar, Employees Colony, Tehsil & District Sri Ganganagar. 9. Gurmej Ram S/o Shri Ldu Ram, by caste Kumhar, aged about 50 years, R/o 145 Jhakhar Colony, Ward No.34, District Sri Ganganagar. 10. Bhanwar Lal S/o Shri Ganpat Ram, by caste Kumhar, aged 52 years, R/o VPO Singhana, Tehsil Deedwana, District Nagour. : Applicants (16) MA No.344/2013 (OA No.444/2011) 1. Sohan Khan S/o Shri Gani Mohd. by caste Muslim, aged 53 years, R/o VPO Netewali, Ward No.10, Tehsil & District Sri Ganganagar. 2. Ramesh Chand S/o Shri Banwari Lal, by caste Hindu, aged 46 years, R/o Ward No.49, Street No.2, Master Colony, District Sri Ganganagar. 3. Kailash Chandra S/o Shri Indraj, by caste Baori, aged 27 years, R/o 4-E Chhoti, Post 2 ML Nathawali, Sri Ganganagar. 4. Shiv Kumar S/o Shri Fateh Chand, by caste Yogi, aged 45 years, R/o Saraswati Nagar, Near Model Town, UIT Road, Sri Ganganagar. 5. Surendra Kumar S/o Shri Radha Kishan, by caste Kumhar, aged 26 years, R/o VPO Shergarh, Tehsil Abohar, District Firozpur (Punjab). 6. Krishan Lal S/o Shri Sohan Lal, by caste Kumhar, aged about 32 years, R/o Kumharon Wali Dhani, Sardarpura via lalgarh, District Hanumangarh. 7. Bhanwarlal S/o Shri Mula Ram, by caste Meena, aged 30 years, R/o village Post Toadpura, Tehsil Nawalgarh, District Jhunjunu (Raj.). 8. Ramniwas S/o Shri Juglal, by caste Yadav, aged 52 years, R/o Village Post Jhanjan, District Jhunjunu (Raj.). 9. Surajpal S/o Shri Bishambar Dayal, by caste Meghwal, aged 45 years, Village Post Nimbi, Tehsil & District Mahendragarh (Haryana). 10. Shubhram S/o Shri Navranglal, by caste Jat, aged 50 years, Village Post Tanasar, District Jhunjunu (Raj.). : Applicants (17) MA No.345/2013 (OA No.446/2011) 1. Tolaram S/o Shri Budram, by caste Jat, aged 50 years, R/o Ramdev Colony, District Sri Ganganagar. 2. Bhanwarlal S/o Shri Kishanaram, by caste Hindu, aged 47 years, R/o Ward No.1, Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. 3. Manglapal S/o Shri Kashipal, by caste Hindu, aged 45 years, Village Post Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. 4. Sahabram S/o Shri Mukhram, by caste Hindu, aged 45 years, R/o village post Sihagawali, Tehsil & District Sriganagar. 5. Jasram S/o Shri Behraram, by caste Hindu, aged 47 years, R/o village Post Khyaliwala, 11 LNP, Tehsil & District Sri Ganganagar. 6. Onkar S/o Shri Khyaliram, by caste Hindu, aged 32 years, Village Post Khyaliwala, 11 LNP, Tehsil & District Sri Ganganagar. 7. Shabbir Ahmed S/o Shri Bashir Ahmed, by caste Muslim, aged 45 years, R/o Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. 8. Razzaq Ali S/o Shri Jeevan Khan, by caste Kayamkhani, aged 46 years, R/o Ward No.1, Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. 9. Rampratap S/o Shri Narayandutt, by caste Meena, aged 42 years, R/o Ward No.1, Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. 10. Gopal Jha S/o Shri Narayan Jha, by caste Brahmin, aged 30 years, R/o Ward No.1, Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. : Applicants (18) MA No.346/2013 (OA No.447/2011) 1. Amichand S/o Shri Dharmaram, by caste Meghwal, aged 45 years, R/o village Dulpura, Post Dharamsinghwala via RIICO, Tehsil Sadulshahar, District Sri Ganganagar. 2. Hemraj S/o shri Lalchand, by caste Jat, aged 47 years, R/o Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. 3. Mool Singh S/o Shri Gulab Singh, by caste Rajput, aged 52 years, R/o Chak Shyamsinghwala, Post Sihagawali, Teshil Sadulshahar, District Sri Ganganagar. 4. Rajpal Singh S/o Shri Prithvi Singh, by caste Rajput, aged 48 years, R/o Gali No.6, House No.590, 3-E Chhoti, Sri Ganganagar. 5. Virendra Prasad S/o Shri Shriram, by caste Hindu, aged 45 years, R/o Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. 6. Vinod Kumar S/o Shri Lalram, by caste Hindu, aged 42 years, R/o Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. 7. Ramesh Kumar S/o Shri Mohar Singh, by caste Hindu, aged 25 years, R/o village post Solaani, Tehsil Chidawa, District Jhunjunu. 8. Jeetendra Singh S/o shri Jhabar Singh, by caste Yadav, aged 26 years, R/o VPO Dhanidhola, Tehsil Luharu, District Bhiwani (Haryana). 9. Omprakash S/o shri Banwarilal, by caste Hindu, aged 23 years, R/o village post Hansalsar, Tehsil Udaipurvati, District Jhunjunu. 10. Kora Ram S/o Shri Lalsingh, by caste Kumhar, aged 50 years, R/o Lalgarh Jatan, Tehsil sadulshahar, District Sri Ganganagar. : Applicants (19) MA No.347/2013 (OA No.460/2011) 1. Ramdhan Singh s/o Shri Hanuman Ram, by caste Jat, aged 48 years, R/o village Dholakhera, Tehsil Udaipur Wati, District Jhunjhunu. 2. Sunil Mal Pradhan S/o shri Sohdev Pradhan, by caste Hindu, aged 28 years, village & Post Shyamawali, District Sri Ganganagar. 3. Sunder Singh S/o Shri Bhale Ram, by caste Kumhar, aged 32 years, R/o Ward No.17, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 4. Amarjeet Singh S/o Shri Gurdayal Singh, by caste Kashyap Rajpur, aged 33 years, R/o Ward No.17, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 5. Girendra singh S/o Shri Phal Singh, by caste jat, aged 23 years, R/o Ward no.15, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 6. Prabhati Meena S/o Shri Dalu Ram, by caste Meena, aged 51 years, R/o village & Post Shaymawali, 11 LNP, Tehsil & District Sri Ganganagar. 7. Lal chand S/o Shri Shiv Ram, by caste Meghwal, aged 52 years, R/o Ward No.15, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 8. Surjeet Singh s/o Shri Bant Singh, by caste Jat Sikh, aged 58 years, R/o village Akawali, Post Sihagawali, via Udhyog Vihar, Tehsil & District Sri Ganganagar. 9. Sunder Lal S/o Shri Kishan Lal, by caste Dhobi, aged 54 years, R/o Ward No.1, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 10. Shivraj Singh S/o Shri Karnail Singh, by caste Jat Sikh, aged 53 years, R/o village Shayamsinghwala, Post Dharmsinghwala, Tehsil Sadulshahar, District Sri Ganganagar. 11. Rakesh Kumar S/o Shri Brij Mohan, by caste Baniya, aged 39 years, R/o Ward No.15, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 12. Jagdish Ram S/o Shri Lakhu Ram, by caste Regar, aged 49 years, R/o Ashok Nagar B, Ward No.38, House No.455, Meera Chowk, Sri Ganganagar. : Applicants (20) MA No.348/2013 (OA No.461/2011) 1. Ram Kumar S/o Shri Gugan Ram, by caste Shrma, aged 49 years, R/o village & post office Panditawali, Tehsil Pilibanga, Hanumangarh. 2. Anil Kumar S/o shri Mani Ram, by caste Baori, aged 33 years, R/o VPO Sihagawali, Tehsil Sadulshahar, District Sri Ganganagar. 3. Sharwan Singh S/o Shri Roop Singh, by caste Majbi Sikh, aged 51 years, R/o VPO Khara Chak, Uttarda, Tehsil Pilibanga, District Hanumangarh. 4. Om Prakash S/o Shri Ram Pratap, by caste Suthar, aged 28 years, R/o VPO Rajpura Piperan, Tehsil Suratgarh, District Sri Ganganagar. 5. Shyam Lal S/o Shri Ganesha Ram, by caste Nayak, aged 51 years, R/o SSB Road, Arjun Colony, Street No.1, Sri Ganganagar. 6. Banwari Lal S/o Shri Moman Ram, by caste Dhanak, aged 52 years, R/o SSB Road, Street No.3, 3-E Chhoti, Nagori Colony, Sri Ganganagar. 7. Sajjan Singh S/o Shri Mouji Ram, by caste Yadav, aged 30 years, R/o Ward No.1, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 8. Ashwini s/o Shri Rikhi Ram, by caste Rajput, aged 28 years, R/o village Balat Mansda, Post Ropdi, Tehsil Badsar, District Hameerpur (Himachal Pradesh). 9. Anil Kumar S/o Shri Hans Raj Chhabra, by caste Hindu, aged 31 years, R/o VPO Koni, Tehsil Sri Ganganagar, District Sri Ganganagar. 10. Ram Pratap S/o Shera Ram, by caste Hindu, aged 48 years, R/o Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 11. Jasveer Singh S./o shri Ajmer Singh, by caste Hindu, aged 49 years, R/o village Aankawali, Post Sihagawali, Tehsil & District Sri Ganganagar. 12. Balwan Singh S/o Shri Tek Chand, by caste Hindu, aged 48 years, R/o VPO Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. : Applicants (21) MA No.349/2013 (OA No.462/2011) 1. Om Prakash S/o Shri Lekh Raj, by caste Baniya, aged 49 years, R/o Ward No.14, Mohar Singh Chowk, Dr. Heir Wali Gali, Tehsil & District Sri Ganganagar. 2. Hukam Bahadur S/o Shri Nar Bahadur, by caste Thapa, aged 55 years, R/o Ward No.26, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 3. Mahendra Singh S/o Shri Maha Singh, by caste Jat, aged 53 years, R/o village Khajpur Purna, Post Naya Khajpu, Tehsil & District Jhunjhunu. 4. Lal Singh S/o Shri Kala Singh, by caste Bazigar, aged 54 years, R/o VPO Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 5. Jaswant Singh S/o Shri Bhagiraj, by caste Jat, aged 51 years, R/o village & Post Lalgarh Jatan, Ward no.19, Teshil Sadulshahar, District Sri Ganganagar. 6. Sanjay Kumar S/o shri Krishan Pal Singh, by caste Rajput, aged 35 years, R/o VPO Baksena, Tehsil Dataganj, District Badau (U.P.). 7. Hanuman Prasad S/o Shri Rajji Ram, by caste Suthar, aged 49 years, R/o VPO Ganeshgarh, Tehsil & District Sri Ganganagar. 8. Jangeer Singh S/o Shri Bachan Singh, by caste Kumhar, aged 51 years, R/o VPO Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 9. Ram Chandra S/o Shri Mangla Ram, by caste Nayak, aged 51 years, Village 5-E Chhoti, Post 11 Z Mirzewala, District Sri Ganganagar. 10. Jagmal Singh S/o Shri Sheesh Dan Singh, by caste Charan, aged 52 years, R/o VPO Lalgarh Jatan, Ward No.1, Teshil Sadulshahar, District Sri Ganganagar. 11. Ramavatar S/o Shri Pati Ram, by caste Verma, aged 28 years, R/o Lalgarh Jatan, Ward No.1, Teshil Sadulshahar, District Sri Ganganagar. : Applicants (22) MA No.350/2013 (OA No.463/2011) 1. Subhash S/o Shri Mangi Lal, by caste Hindu, aged about 29 years, R/o VPO Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 2. Balwindra Singh S/o shri Niranjan Singh, by caste Hindu, aged 26 years, VPO Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 3. Kulwant Singh S/o Shri Ishar Singh, by caste Hindu, aged 51 years, R/o Ward No.26, Tehsil Suratgarh, District Sri Ganganagar. 4. Mahaveer Prasad S/o Shri Singh, by caste Gusai, aged 35 years, R/o VPO Nethrana, Tehsil Bhadra, District Hanumangarh. 5. Lekh Ram S/o shri Phoosa Ram, by caste Nayak, aged 52 years, R/o village & post Sihagawali, Tehsil Sadulshahar, District Sri Ganganagar. 6. Prem Kumar Soni S/o Shri Kundan Lal Soni, by caste Soni, aged 28 years, R/o Ward No.25, Behind Home Science College, Tehsil Sangaria, District Hanumangarh. 7. Tulsi Rao S/o Shri Ayyapa Rao, by caste Gwala, aged 25 years, R/o VPO Sihagawali, Tehsil Sadulshahar, District Sri Ganganagar. 8. Lalit Sharma S/o Shri Amichand Sharma, by caste Pandit, aged 31 years, R/o VPO Jhandwala Hanuwants, Tehsil Abohar, District Sri Ganganagar. 9. Gurcharan Kaur W/o Shri Bachan Singh, by caste Majbi Sikh, aged 52 years, R/o SSB Road, Ward No.5, Tehsil & District Sri Ganganagar. 10. Krishan Kumar S/o Shri Prem Chand Shastri, by caste Pandit, aged 26 years, R/o Sri Jagdamba Mook Badhir Vidhyalaya Parisar, Hanumangarh Road, District Sri Ganganagar. 11. Surya Prakaswh S/o shri Nand Ram, by caste Jat, aged 43 years, R/o Rojdi, Tehsil Gharsana, Chak-3 R.J.M., District Sri Ganganagar. 12. Vimla Devi W/o Shri Sahab Ram, by caste Nai, aged 41 years, R/o VPO Khayaliwala, Tehsil & District Sri Ganganagar. : Applicants (23) MA No.00002/2014 (OA No.448/2011) 1. Rughnath S/o Shri Moolaram, by caste Meena, aged 56 years, R/o Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 2. Bhupendra Singh S/o Shri Anantram, by caste Hindu, aged 29 years, R/o Ward No.22, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 3. Kanaram S/o shri Rajara, by caste Kumhar, aged 46 years, R/o Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 4. Ramavtar S/o Shri Bhagwana Ram, by caste Meena, aged 45 years, R/o Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 5. Nekiram S/o Shri Musaram, by caste Meena, aged 52 years, R/o Sihagawali, Tehsil & District Sri Ganganagar. 6. Jaipal S/o Shri Dhaluram, by caste Baniya, aged 48 years, R/o Purani Abadi, Sri Ganganagar. 7. Tarachand S/o Shri Ramlal Meena, by caste Meena, aged 32 years, R/o village Chudi Ajeetgarh, Tehsil & District Jhunjunu. 8. Gurdittram S/o Shri Asharam, by caste Bajigar, aged 32 years, R/o Ambedkar Dharamshala, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 9. Jaswinder Singh s/o Shri Amarjeet Singh, by caste Majbi Sikh, aged 45 years, R/o Indira Colony, Ward No.3, Padampur, District Sri Ganganagar. 10. Ramkumar S/o shri Birbalram, by caste Meena, aged 30 years, R/o village Bhaduawali, Post Sihagawali, Tehsil & District Sri Ganganagar. : Applicants (24) MA No.00003/2014 (OA No.442/2011) 1. Krishan Lal S/o Shri Surja Ram, by caste Jat, aged 57 years, R/o VPO Sihagawali, Tehsil & District Sri Ganganagar. 2. Rajpal S/o shri Surja Ram, by caste Jat, aged 47 years, R/o VPO Sihagawali, Tehsil & District Sri Ganganagar. 3. Ram Singh S/o Shri Jeeta Ram, by caste Jat, aged 48 years, R/o village Moji Ki Dhani, Post Badesara, Tehsil Rajgarh, District Churu. 4. Jagdish Kumar S/o Shri Hari Ram, by caste Brahmin, aged 49 years, R/o Post Sihagawali, Tehsil & District Sri Ganganagar. 5. Kedar Singh S/o shri Mohan Singh, by caste Rajput, aged 42 years, R/o SSB Road, Street No.27, 3-E Chhoti, Sri Ganganagar. 6. Lachhi Ram S/o Shri Kishna Ram, by caste Kumhar, aged 40 years, R/o Post Sihagawali, Tehsil & District Sri Ganganagar. 7. Avtar Singh S/o Shri Laxman Singh, by caste Hindu, aged 34 years, R/o Ward No.1, Lalgarh Jatan, Teshil Sadulshahar, District Sri Ganganagar. 8. Kishan Lal S/o Shri Sheo Ram, by caste Jat, aged 48 years, R/o Ward No.14, Near Shani Mandir, Purani Aabadi, Sri Ganganagar. 9. Chandra Pal S/o Shri Dilip Singh, by caste Meghwal, aged 35 years, R/o village & Post Pilibanga, District Hanumangarh. 10. Sarjeevan S/o shri Chatar Singh, by caste Yogi, aged 53 years, R/o Ward No.11, Nehru Colony, 2 ML Nathawali, Sri Ganganagar. : Applicants (25) MA No.00004/2014 (OA No.426/2011) 1. Rampratap S/o Shri Chanan Singh, by caste Kumhar, aged 53 years, R/o Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj). 2. Sunder Lal S/o Shri Dulichand, by caste Harijan, aged 48 years, R/o Ward No.49, Sri Ganganagar. 3. Balveer Singh S/o Shri Amar Singh, by caste Goswami, aged 33 years, R/o village Shyamsinghwala, Post Dharamsinghwala, District Sri Ganganagar. 4. Omprakash S/o Shri Veer Chand, by caste Kumhar, aged 45 years, R/o village 6-E Chhoti, Nehranagar, District Sri Ganganagar. 5. Gurdas Singh S/o Shri Meet Singh, by caste Jatsikh, aged 55 years, R/o village Ankawal, Post Sihagawali, Tehsil & District Sri Ganganagar. 6. Dharamveer Singh S/o Shri Sawan Singh, by caste Jatsikh, aged 57 years, R/o 223-Bharatnagar, District Sri Ganganagar. 7. Surendra Kumar S/o Shri Kashiram, by caste Jat, aged 47 years, R/o village & Post Fatuhi, District Sri Ganganagar. 8. Ramsingh S/o Shri Banney Singh, by caste Rajput, aged 48 years, R/o Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 9. Gangaram S/o Shri Phusaram, by caste Hindu, aged 55 years, R/o village Post 2-Y, Tehsil & District Sri Ganganagar. 10. Basanti Devi W/o Shri Hansraj, by caste Hindu, aged 35 years, R/o Village post Netewal, District Sri Ganganagar. (26) MA No.00005/2014 (OA No.427/2011) 1. Omprakash S/o Shri Budhram, by caste Kumhar, aged 47 years, R/o village post Niwan, Tehsil Bhadra, District Hanumangarh. 2. Madan Singh S/o Shri Chandra Singh, by caste Rajput, aged 49 years, R/o Anoopshahar, Tehsil Bhadra, District Hanumangarh. 3. Megh Singh S/o Shri Moti Singh, by caste Rajput, aged 51 years, R/o Ward No.19, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar (Raj.). 4. Ramkumar S/o Shri Jasram, by caste Brahmin, aged 32 years, R/o village post Khyaliwala, District Sri Ganganagar. 5. Bhanwar Singh S/o Shri Hanuman Singh, by caste Rajput, aged 50 years, R/o 3-E Chhoti, village post Sri Ganganagar, District Sriganganagar. 6. Sanwat Singh S/o Shri Samsundra Singh, by caste Rajput, aged 55 years, R/o Ward No.18, Lalgarh Jattan, Tehsil Sadulshahar, District Sri Ganganagar. 7. Gurvinder Singh S/o Shri Pal Singh, by caste Jatsikh, aged 50 years, Ward No.23, Surjit Singh Colony, Gali No.9, Sri Ganganagar. 8. Inderjeet Singh S/o Shri Ramswaroop, by caste Bishnoi, aged 45 years, R/o Ward No.8, Sadhuwali, District Sri Ganganagar. 9. Niyamat Ali S/o Shri Bhanwaroo Khan, by caste Muslim, aged 33 years, R/o village post Bhadra, Tehsil Bhadra, District Hanumangarh. 10. Baldev Singh S/o Shri Kartar Singh, by caste Majbi Sikh, aged 52 years, R/o village Sandehasam, Tehsil & District Ferozepur (Pb.). : Applicants (Through Advocate: Mr. Hemant Jain) Versus 1. Union of India, through the Secretary, Ministry of Defence, Government of India, Raksha Bhawan, New Delhi. 2. Directorate General of Ordinance Services, Master General of Ordinance Branch, Integrated HQ of MoD (Army, New Delhi-110011). 3. HQ South Western Command (ORD), Jaipur-908546. 4. Additional Directorate Gen Manpower (Policy & Planning), MP-4 (Civ)(d) Adjutant Generals Branch, IHQ MOD (Army) New Delhi-110105. 5. The Commandant, 24 Field Ammunition Depot, Pin-909724, C/o 56 APO. .Respondents (Through Advocate: Smt. K. Parveen) ***** ORDER (Oral)
Per Justice K.C. Joshi, Judicial Member We are proposing to decide the Misc. Application Nos.329, 330, 331, 332, 333, 334, 335, 336, 337, 338, 339, 340, 341, 342, 343, 344, 345, 346, 347, 348, 349 & 350 of 2013 and Misc. Application Nos. 00002, 00003, 00004 and 00005 of 2014 by this common order because by a common order the original application Nos.425, 428, 429, 430, 431, 432, 433, 435, 436, 437, 438, 439, 440, 441, 443, 444, 446, 447, 460, 461, 462, 463, 426, 427, 442 and 448 of 2011 have been remanded back to this Tribunal by the Honble Rajasthan High Court vide its judgment dated 22nd November, 2012 and the applicants and respondents were directed to remain present before this Tribunal on 07.01.2013. But, inadvertently, none of the parties filed any application before this Tribunal and lastly on 17.09.2013 the counsel for the applicant, Mr. Hemant Jain, filed the above mentioned Misc. Applications for restoring the respective OAs. Total 26 Misc. Applications bearing Nos. 329, 330, 331, 332, 333, 334, 335, 336, 337, 338, 339, 340, 341, 342, 343, 344, 345, 346, 347, 348, 349 & 350 of 2013 and Misc.Application Nos.00002, 00003, 00004 and 00005 of 2014 have been filed by the counsel for the applicants and the copies of the same have been provided to the counsel for the respondents, Smt. K. Parveen.
2. Although no application for restoring of the OAs as directed by Honble High Court was filed on 7.1.2013 and the aforementioned Misc. Applications have been filed at a belated stage i.e. on 17.9.2013, but looking to the fact that the cases should be decided on merit and on technical grounds the cases should not be dismissed because to decide the case on merits always advances the cause of justice, therefore, all these Misc. Applications are allowed and their respective Original Applications are restored to its original number and status.
3. Now we are proceeding to decide the Original Applications.
Since, all these original Applications are similar in nature, therefore, for deciding the matter, we are taking the facts of the OA No.425/2011 (Suraj Bhan & Ors.) as a leading case. The short facts of the case are that the applicants are defence civilians working in the Indian Army as Mazdoors from the date of their initial appointment. The respondent No.1 vide letter dated 14.4.1981 declared as many as 8 areas of Rajasthan as Modified Field Areas. The service personnel as well as the defence civilians, such as applicants, get the allowances, as prescribed, while working at the Field Area or the Modified Field Area, as the case may be. Prior to 1994, the applicants were getting the ration money as an allowance for working in the Modified Field Area apart from salary but after the year 1994, the same was stopped. The All India Defence Employees Federation has also raised the issue of giving the Modified Field Area Allowance before the respondents. The applicants also represented to the respondents for grant of Modified Field Area Allowance, but no heed was paid to their demand. The applicants also sent a legal notice to respondent No. 2 and 3 for grant of Modified Field Area Allowance. While the applicants were pursuing the matter of getting Field Area Allowance at least from the date of circular dated 21.9.2000, it came to their knowledge that the respondents are proceeding to recover the money paid to them as an allowance for working and rendering service in Operation Parakram from 14.12.2001 to 18.3.2003. The Director of Audit, Defence Services during its audit pointed out that the compensation was paid to the defence civilians of 24 FAD and AD Bhatinda for their deployment on Operation Parakaran. It was observed that the Field Area Allowance paid to the service personnel of the same unit for the same purpose was found to be irregular and recovered from them. The applicants submit that a communication dated 20.4.2010 was issued by the Director (CP) (MP) whereby it was stated that the matter with regard to grant of Field Service Concession to defence civilians of 24 FAD and AD Bhatinda, has been examined and it has been decided that in case of defence civilian of 24 FAD, the Field Service Concession would be restricted to grant of Modified Field Area Allowance at par with the service personnel who were on the same footing.
The applicants have further submitted that the respondents are doing hostile discrimination by not allowing Modified Field Area Allowance even as per the circulars and direction of respondent No.1 and on the other hand, they are seeking to effect recovery for the amount which was paid to them during the Operation Parakaram. It has been averred that the said allowance was sanctioned by the Honble President of India and the same cannot be ordered to be recovered only on the basis of audit objection.
The applicants have also submitted that they are legally entitled for grant of Modified Field Area Allowance from the date of their initial appointment or from 21.9.2000 i.e. the date of circular issued by respondent No.1, whichever is later, but the respondents have wrongly and illegally withheld the same and, on the other side, they have passed impugned orders whereby it is stated that Field Service Concession would be restricted to grant of Modified Field Area Allowance and the excess amount shall be recovered. Therefore, aggrieved by the action of the respondents, the applicants have filed the above OAs praying for the following reliefs:-
i. It is therefore, most respectfully prayed that this original application may kindly be allowed and the respondents be directed to comply with the directions and instructions given in the circular dated 21.09.2000 (Annexure A-3), in letter and spirit, and to allow and release the amount of Modified Field Area Allowance alongwith 12% interest, as admissible to each of the petitioner, from the date of the circular dated 21.09.2000 or the date of their initial appointment, whichever is later; and ii. That that the Impugned Orders dated 20.04.2010 (Annexure A-1) & 30.04.2010 (Annexure A-2) passed by the Respondents as also the recovery proceedings taken up against the Applicants for the recovery of amount paid as Field Service Concession to the Applicants for rendering their services in operation parakaram, may kindly be quashed and set-aside; and iii. That if any recovery is effected, in pursuance and compliance of the orders dated 20.04.2010 (Annexure A-1) & 30.04.2010 (Annexure A-2) or any such orders, during the pendency of this Original Application, the same may also be declared illegal and the same may also be quashed and set aside; and iv. The cost of this Original Application may kindly be awarded in favour of the Applicants; and v. Any, other Order or Direction which this Honble Tribunal deem just and proper in the facts and circumstances of the case may kindly be issued in favour of the applicants.
4. By way of filing reply, the respondents have denied the right of the applicants and have submitted that the circular dated 21.9.2000 provides only for grant of Field Service Concession to defence civilians in specified areas and it does not provide for any Field Area Allowance as claimed by the applicants. It has been further submitted that as per Government policy letter on subject of granting concession in Field/Modified Field Area, army personnel are authorized for monetary concession because of nature of job while defence civilian employees are authorized for the concessions which are non-monetary. Further, after re-designation of Lalgarh Jattan from Full Field Service Concession Area to Modified Field Service Concession Area, the concessions which became admissible to the defence civilian employees were non-monetary as per Ministry of Defence letter dated 31.10.1995 and there was no provision of Ration Money in lieu of free ration. These concessions were granted upto 31.3.1994 vide letter dated 8.12.1993. The respondents have further submitted that the instructions enumerated in Government of India, Ministry of Defence letter dated 21.9.2000 are being implemented as all allowances admissible are non-monetary in nature. Further, in terms of Ministry of Defence letter dated 6.3.2006, the civilian employees of 24 FAD were paid Operation Parakram Allowance w.e.f. 19.12.2001 to 18.3.2003 for services rendered during Operation Parakram and the said allowance was paid after getting the same pre-audited by Principal Controller of Defence Accounts, South Western Control, Jaipur. The Field Service Concessions in the Field/Modified Field Area are paid to the defence civilian employees on the analogy that service personnel are entitled to Field/Modified Area Allowance. In the instant case, Field Area Allowance paid to the service personnel was restricted to the Modified Field Area Allowance. This created a situation where operation allowance not admissible to the military personnel has been allowed to the defence civilians, who were on the same footing, which was objected by the audit and the orders of recovery were issued. Further, the payment on account of Field Service Concession made to the defence civilian employees is irregular since they were entitled only to concessions under Modified Field Area at par with the army personnel during Operation Parakram. Therefore, the respondents have averred that the applicants have no case in their favour and thus they are not entitled for any kind of relief as prayed for.
5. Earlier, while deciding all these Original Applications vide order dated 12.12.2011, this Tribunal has passed the following directions:-
3. There now appears to be some confusion, as the applicants would claim that they are entitled to such benefits, which should be given to them, but probably the issue may be as to what their quantum of benefits should be. Therefore, to provide harmony, we are issuing the following declarations and directions:-
(i) The respondents shall undertake a further survey of Field Areas and Modified Field Areas on the basis of geographical significance as well as functional content, and determine the workload and risk feature of each area, and make an intelligible differentia, which is to be applicable to both uniformed personnel and Defence Civilians doing a similar or particular category of work. The feasibility of work related and risk related study shall take into consideration the quantum of compensation required to be received by each kind of personnel in relation to his situational significance. The concept of risk feature of uniformed personnel vs. defence civilian functional content and risk element also shall be taken into account while deciding the matrix.
(ii) After having established a differentia between the two functional elements, on the basis of work content and its features, a structure of compensatory allowances which is related to the present time, and keeping in mind the various pay structure available after the Sixth Pay Commission, shall be formulated and arrived at.
(iii) These, thereafter, shall be made available, within six months from today, to the applicants, and those like them, with arrears from 09.10.2011, i.e. the date of O.A., without any interest and thereafter after the six months period with interest at the rate of 10% per annum.
Thereafter, the Honble Rajasthan High Court, while dealing with the above observations in D.B. Civil Writ Petition No.3956/2010 (Teja Singh & Ors. Vs. UoI & Ors with 57 connected matter), set aside the above orders and remanded the case back to this Tribunal to arrive at a considered decision in the matter with reference to the factual and legal aspects put forth by the parties.
6. We have heard both the parties. Counsel for the applicants contended that the applicants submitted a detailed representation at Annexure-A/7 and thereafter a legal notice at Annexure-A/8. The Director (CP) (MP), for Adjutant General Branch issued a letter dated 29th March, 2010 (Ann.A/6) to the Headquarter, South Western Command in response to Annexure-A/5 to comply with the order dated 21st September, 2000 (Annexure-A/3) in letter and spirit. As the matter is pending before the competent authorities in administrative side and the Annexure-A/7 and A/8 have not been responded by the competent authorities and it is still pending consideration, therefore, we are intending to dispose of these original applications with certain directions.
7. Accordingly, the respondents are directed to decide the representation (Annexure-A/7 in OA No.425/2011) as well as Legal Notice (Annexure-A/8 in OA No.425/2011) pending before them within a period of six months from the date of receipt of a copy of this order in the light of order dated 21st September, 2000 (Annexure-A/3) issued by the competent authority and further for this purpose, these original applications shall also be treated as representations in addition to the representation at Annexure-A/7 and Legal Notice at Annexure-A/8. In case, after the decision made by the respondents further grievance, if any, remains, the applicants would be at liberty to file fresh OAs.
8. With the above directions and observations, all the Original Applications are disposed of with no order as to costs.
(Meenakshi Hooja) (Justice K.C. Joshi)
Administrative Member Judicial Member
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