Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 46 in Sikkim Excise Act, 1992

46. Imprisonment under section 44 or 45.

- No person other than the actual offender shall be punished under section 44 or section 45 with imprisonment, except in default of payment of a fine.