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State of Tamilnadu - Section

Section 1 in The Tamil Nadu Co-Operative Societies Act, 1983

1. Short title and commencement.

(1)This Act may be called the Tamil Nadu Co-operative Societies Act, 1983.
(2)It extends to the whole of the State of Tamil Nadu.
(3)It shall come into force on such date as the Government may, by notification, appoint.