Supreme Court - Daily Orders
Income Tax Department Pr. Commisisoner vs M/S. Agri Gold Projects Ltd. on 8 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.29 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
11798/2016
(Arising out of impugned final judgment and order dated 05/11/2015
in ITTA No. 326/2015 passed by the High Court Of A.P. At Hyderabad)
PR. COMMISSIONER OF INCOME TAX (CENTRAL) HYDERABAD Petitioner(s)
VERSUS
M/S. AGRI GOLD PROJECTS LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 08/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Nalin Kohli, Adv.
Ms. Prabha Bajaj, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. Subhas Acharya, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No. 3251 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Sr. P.A. Court Master Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.07.11 16:52:10 IST Reason: