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State of Bihar - Section

Section 31 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

31. Ventilation of staircases.

- Every staircase in a building shall be provided with one or more windows of at least two square feet in area. In the case of a building of more than two stories, the staircase shall have a window in each storey.