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[Cites 0, Cited by 0] [Section 137] [Entire Act]

Union of India - Subsection

Section 137(c) in The Navy (Pay And Allowances) Regulations, 1966

(c)flying bounty;
(cc)[ acting allowance, and] [Inserted, Substitued & Omitted by S.R.O. 9-E, dated 19th March, 1974]