Section 3(1)(c) in The Registration Of Foreigners Act, 1939

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(c) in The Registration Of Foreigners Act, 1939

(c)for requiring any foreigner who is about to leave India to report the date of his intended departure and such other particulars as may be prescribed to such authority and within such period before departure as may be prescribed;

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Union of India - Subsection

Section 3(1)(c) in The Registration Of Foreigners Act, 1939