Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(v) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958 (v)the Mewar Registration of Births and Deaths Act, 1941 (Mewar Act XI of 1941) In force in the area of the Covenanting State of Mewar; and
