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[Cites 0, Cited by 0] [Section 518(1)] [Section 518] [Entire Act]

State of Telangana - Subsection

Section 518(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)use or permit to be used any furnace employed for the purpose of any trade or manufacture, which does not, so far as practicable consume its own smoke; or