Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act] State of Telangana - Subsection Section 44(1)(c) in Telangana District Boards Act, 1955 (c)in framing rules for regulating the proceedings of any such Committee and the conduct of correspondence relating to the purposes for which it was appointed: