Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Karnataka - Subsection Section 33(2) in Kitturu Development Authority Act, 2011 (2)The Authority shall before such date, in such form and at such intervals as may be prescribed, submit the reports to the State Government.Chapter-V Miscellaneous
