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Supreme Court - Daily Orders

Union Of India vs Sociedade De Fomento Indu Strial Pvt Ltd on 2 July, 2019

Bench: S.A. Bobde, B.R. Gavai

                   ITEM NO.18 + 52              COURT NO.2               SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                   SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10987/2019

                   (Arising out of impugned final judgment and order dated
                   05-12-2016 in WP No. 1088/2016 22-08-2017 in WP No. 1088/2016
                   passed by the High Court Of Judicature At Bombay At Goa)

                   UNION OF INDIA & ORS.                                Petitioner(s)

                                                      VERSUS

                   SOCIEDADE DE FOMENTO INDU STRIAL PVT LTD & ANR.      Respondent(s)

                   (FOR ADMISSION and I.R. and IA No.89055/2019-CONDONATION OF
                   DELAY IN FILING and IA No.89056/2019-CONDONATION OF DELAY IN
                   REFILING)

                   DIARY NO. 9977/2019
                   (FOR ADMISSION AND I.R. WITH APPLN(S). FOR CONDONATION OF DELAY
                   IN FILING AND REFILING SLP)

                   Date :02-07-2019 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE B.R. GAVAI


                   For Petitioner(s)     Mr.   K.M. Nataraj, ASG
                                         Ms.   Binu Tamta, Adv.
                                         Mr.   Pankaj Pandey, Adv.
                                         Ms.   Somiran Sharma, Adv.
                                         Mr.   B. Krishna Prasad, AOR

                   For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petitions are dismissed on the ground of delay as well as merits.

Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.02

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] 16:35:51 IST Reason: A.R.-CUM-P.S. ASSTT. REGISTRAR