Supreme Court - Daily Orders
Union Of India vs Sociedade De Fomento Indu Strial Pvt Ltd on 2 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.18 + 52 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10987/2019
(Arising out of impugned final judgment and order dated
05-12-2016 in WP No. 1088/2016 22-08-2017 in WP No. 1088/2016
passed by the High Court Of Judicature At Bombay At Goa)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
SOCIEDADE DE FOMENTO INDU STRIAL PVT LTD & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.89055/2019-CONDONATION OF
DELAY IN FILING and IA No.89056/2019-CONDONATION OF DELAY IN
REFILING)
DIARY NO. 9977/2019
(FOR ADMISSION AND I.R. WITH APPLN(S). FOR CONDONATION OF DELAY
IN FILING AND REFILING SLP)
Date :02-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. K.M. Nataraj, ASG
Ms. Binu Tamta, Adv.
Mr. Pankaj Pandey, Adv.
Ms. Somiran Sharma, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed on the ground of delay as well as merits.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.02[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] 16:35:51 IST Reason: A.R.-CUM-P.S. ASSTT. REGISTRAR