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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(11) in Rajasthan Para-medical Council Regulations, 2014

(11)Normally change of centre is not permitted. In exceptional circumstances the candidate shall be allowed to change the centre, if intimation in this respect reaches the office of Registrar ten days prior to the commencement of the examination.