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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(3)(d) in Jharkhand Panchayat Raj Act, 2001

(d)Notwithstanding any thing contained in this Act or any other law for the time being in force, the Government or any other officer or any other Authority authorised by it in this behalf shall have the power to transfer such posted officers and employees from one district to another district;