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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1)(ii) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993

(ii)in the case of an applicant who commences use of any weight or measures after the commencement of these rules, within ninety days from the date on which he commences such use.