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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Gujarat - Subsection

Section 55(2) in The Shree Somnath Sanskrit University Act, 2005

(2)A motion for the withdrawal, modification or suspension of such rights referred to in sub-section (1) shall be initiated and decided by the Executive Council. The manner for withdrawal of affiliation or as the case may be, recognition, shall be such as may be prescribed.