Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177] [Entire Act] State of Uttar Pradesh - Subsection Section 177(i) in The U.P. Co-operative Societies Rules, 1968 (i)a resolution to this effect has been passed by the Committee of Management of the society and such resolution is in accordance with prior authorisation of the general body; and
