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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(m) in The Plastic Waste (Management and Handling) Rules, 2011

(m)"Plastic waste" means any plastic product such as carry bags, pouches or 7 [multilayered plastic pouch or sachet etc.], which have been discarded after use or after their intended life is over;