Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(i) in Acquisition and Transfer of Property by Gram Panchayats, Mandal Parishads and Zilla Parishads Rules, 2001

(i)The Gram Panchayats Mandal Parishads and Zilla Parishads can lease out road margins and street margins for taking up tree Patta Scheme in favour of those individuals or families below the poverty line. Provided that while issuing such leases a minimum of 60% of such land should be earmarked in favour of S.Cs. and S.Ts.;