Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(8)(b) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010 (b)relating to the audit of the accounts of the Association of Apartment Owners and of the Board, and of the administration of the property;