Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 46 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

46. Consent Register.

- The Board will maintain a register containing particulars of industrial plant to which consent has been granted under Section 21 in Form VI.