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State of Jammu-Kashmir - Section

Section 38 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

38. Financial incentives to Universities to enable them to undertake research.

- The Government shall provide financial assistance to Universities, other institutions of higher learning, professional bodies and non-governmental research units or institutions, for undertaking research for special education, rehabilitation and manpower development.