Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in The Gujarat Medical Council Act, 1967

(1)With effect from such date as the State Government may, by notification in the Official Gazette notify, there shall be constituted for the purposes of this Act a Council to be called "the Gujarat Medical Council".