Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 484A] [Entire Act]

NCT Delhi - Subsection

Section 484A(4) in The Delhi Municipal Corporation Act, 1957

(4)The Government shall make available to the Director of Local Bodies such staff as the Government considers necessary for the exercise of the powers conferred on him under sub-section (2).][omitted by act 10 of 2022]