Gujarat High Court
Muktanandgiri Maheshgiri vs District Development Officer & on 26 September, 2016
Author: Akil Kureshi
Bench: Akil Kureshi, A.J. Shastri
C/SCA/16453/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 16453 of 2016
With
SPECIAL CIVIL APPLICATION NO. 16454 of 2016
With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 2344 of 2016
In
SPECIAL CIVIL APPLICATION NO. 17158 of 2015
With
CIVIL APPLICATION NO. 9149 of 2016
In
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 2344 of 2016
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MUKTANANDGIRI MAHESHGIRI....Petitioner(s)
Versus
DISTRICT DEVELOPMENT OFFICER & 1....Respondent(s)
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Appearance:
KUSHAL V. TIMBADIA, ADVOCATE for the Petitioner(s) No. 1
MR TUSHAR L SHETH, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 26/09/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Office objections to be removed on or before 10th October, 2016, failing which, matters shall stand dismissed without further referring to the Court.
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