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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(2)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)a new Market Committee shall be constituted for the modified or newly created Market Area according to the provisions of section 10;